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[Cites 0, Cited by 11] [Entire Act]

Union of India - Section

Section 11 in The Maternity Benefit Act, 1961

11. Nursing breaks.—

Every woman delivered of a child who returns to duty after such delivery shall, in addition to the interval for rest allowed to her, be allowed in the course of her daily work two breaks of the prescribed duration for nursing the child until the child attains the age of fifteen months.