Rajasthan High Court - Jodhpur
M/S Akal Int Udhyog vs Rajasthan State Pollution Control ... on 19 May, 2023
Author: Pushpendra Singh Bhati
Bench: Pushpendra Singh Bhati
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 2454/2023
M/s Akal Int Udhyog
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
Connected With
S.B. Civil Writ Petition No. 15928/2022
Satguru Int Udhyog
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
S.B. Civil Writ Petition No. 17543/2022
M/s. Bhullar Int Udhyog
----Petitioner
Versus
Rajasthan State Pollution Control Board
----Respondent
For Petitioner(s) : MR. Hemant Jain
Mr. DS Thind
For Respondent(s) :
HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI
Order 19/05/2023 List the matter after four weeks, as prayed.
Interim order, if any, to continue till the next date.
(DR. PUSHPENDRA SINGH BHATI), J. 252-/-
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