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[Cites 1, Cited by 39]

Bombay High Court

Sanjivani Motels And Hotels Pvt. Ltd vs Ihop Hospitality Management Pvt. Ltd., ... on 21 October, 2022

Author: Prakash D. Naik

Bench: Prakash D. Naik

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

 APPLN FOR LEAVE TO APPEAL(PVT.) NO. 58 OF 2022

 Sanjivani Motels And Hotels Pvt. Ltd.,        ....APPELLANT
             V/S
 Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT

Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 61 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 66 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 60 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH Page 1/4 ::: Uploaded on - 03/11/2022 ::: Downloaded on - 28/12/2022 18:09:27 ::: APPLN FOR LEAVE TO APPEAL(PVT.) NO. 59 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 68 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 63 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 64 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 69 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT Page 2/4 ::: Uploaded on - 03/11/2022 ::: Downloaded on - 28/12/2022 18:09:27 ::: V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 70 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 67 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 65 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

WITH APPLN FOR LEAVE TO APPEAL(PVT.) NO. 62 OF 2022 Sanjivani Motels And Hotels Pvt. Ltd., ....APPELLANT V/S Ihop Hospitality Management Pvt. Ltd., And ....RESPONDENT Ors.

Page 3/4 ::: Uploaded on - 03/11/2022 ::: Downloaded on - 28/12/2022 18:09:27 :::

CORAM : HON'BLE SHRI JUSTICE PRAKASH D. NAIK J DATE : 21st October, 2022 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 23/11/2022 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
( FOR REGISTRAR JUDICIAL - I ) Page 4/4 ::: Uploaded on - 03/11/2022 ::: Downloaded on - 28/12/2022 18:09:27 :::