Madhya Pradesh High Court
Narendra Modi vs The State Of Madhya Pradesh on 9 May, 2025
1 CRR-1692-2025
IN THE HIGH COURT OF MADHYA PRADESH
AT GWALIOR
CRR No. 1692 of 2025
(NARENDRA MODI Vs THE STATE OF MADHYA PRADESH )
Dated : 09-05-2025
Shri Harshvardhan Sharma - learned counsel for the petitioner.
Shri Avinash Kulshrestha - learned Public Prosecutor for the
respondent/State.
Let record of the appellate Court be called for. List the matter in the next week.
(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 5/9/2025 5:31:40 AM