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Madhya Pradesh High Court

Narendra Modi vs The State Of Madhya Pradesh on 9 May, 2025

                                                             1                                CRR-1692-2025
                                       IN THE HIGH COURT OF MADHYA PRADESH
                                                    AT GWALIOR
                                                      CRR No. 1692 of 2025
                                            (NARENDRA MODI Vs THE STATE OF MADHYA PRADESH )



                         Dated : 09-05-2025
                                 Shri Harshvardhan Sharma - learned counsel for the petitioner.

                                 Shri Avinash Kulshrestha - learned Public Prosecutor for the
                         respondent/State.

Let record of the appellate Court be called for. List the matter in the next week.

(RAJENDRA KUMAR VANI) JUDGE Ahmad Signature Not Verified Signed by: MOHD AHMAD Signing time: 5/9/2025 5:31:40 AM