Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 8 in Boatmen's Co-operative Society duly registered under Bihar and Orissa Co-operative Societies Act, 1935 8. The such Boatmen's Co-operative Societies should also have additional mechanically propelled vessels, for rescue purpose as desired by, the authority.
