Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 19(6)] [Section 19] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 19(6)(b) in Securities and Exchange Board of India (Real Estate Investment Trusts) Regulations, 2014

(b)nature and details of the transactions entered into or proposed to be entered into with such related parties including description and location of assets;