Section 70 in DR. J JAYALALITHAA UNIVERSITY ACT, 2021.
70. Amendment to 2002 Act.
“THE SCHEDULE.The following Act of the Tamil Nadu Legislative Assembly received the assent of the Governor on the 25th February 2021 and is hereby published for general information:—ACT No. 5 OF 2021.An Act to provide for the establishment and incorporation of a University at Villupuram. Be it enacted by the Legislative Assembly of the State of Tamil Nadu in theSeventy-second Year of the Republic of India as follows:—CHAPTER – I.PRELIMINARY.Tamil Nadu Act of 2013.
