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[Cites 0, Cited by 0] [Section 51] [Entire Act]

Bengal Presidency - Subsection

Section 51(b) in Police Regulations, Bengal , 1943

(b)Registers, records, clothing, equipment, furniture and buildings should be examined in order to see that they are in good order, that rules are observed, that economy is practised, and money well spent, that correspondence and orders receive prompt attention, that registers and papers are duly classified and that old papers are not allowed to accumulate.