Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 192 in The Petroleum Rules, 2002 192. Register of certificates .-A register of all certificates granted under rule 191 shall be maintained in Form V by the officer appointed under sub-section (1) of section 15 of the Act.
