Section 3(3)(a) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

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State of Himachal Pradesh - Subsection

Section 3(3)(a) in Himachal Pradesh Motor Vehicles Taxation Act, 1972

(a)in the case of motor vehicles having original price upto two lacs fifty thousand rupees, the floor price shall not be less than fifty thousand rupees, or

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State of Himachal Pradesh - Subsection

Section 3(3)(a) in Himachal Pradesh Motor Vehicles Taxation Act, 1972