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Madhya Pradesh High Court

Abdul Kareem Khan vs The State Of M.P. on 30 June, 2015

                       CRA-1150-2004
              (ABDUL KAREEM KHAN Vs THE STATE OF M.P.)


30-06-2015

Appellant Abdul Kareem Khan is present in person
alongwith his Advocate Shri Sanjay Patel.
Shri Pradeep Gupta, learned P.L. for the
respondent/State.

Complainant Kudoo Lal is also present before the Court.

I.A. No.5167/2015 has been filed by both the parties for compromise. They are directed to remain present before the Registrar (Judicial) today for verification of the said petition.

Thereafter, it be listed in the week commencing 20.07.2015 for consideration on the said I.A. (M.K. MUDGAL) JUDGE