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Kerala High Court

Illathukandy Bhaskaran vs Illathukandy Rajagopalan on 31 March, 2004

       

  

  

 
 
                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                                      PRESENT:

                         THE HONOURABLE MR. JUSTICE B.KEMAL PASHA

                  MONDAY,THE 2ND DAY OF JUNE 2014/12TH JYAISHTA, 1936

                                             RFA.No. 284 of 2008 ( )
                                                 ------------------------

        AGAINST THE ORDER/JUDGMENT IN OS 750/1994 of III ADDL.SUB COURT,
                                       KOZHIKODE DATED 31-03-2004

APPELLANT(S)/PETITIONERS AND DEFENDANTS 2 TO 4:
--------------------------------------------------------------------------------------------

        1. ILLATHUKANDY BHASKARAN, AGED 60 YEARS
            S/O.SANKARANKUTTY, RESIDING AT ILLATHUKANDY PARAMBA
            KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.

        2. ILLATHUKANDY NITHYANANDAN
            AGED 57 YEARS, S/O.SANKARANKUTTY, ENGINEER
            RESIDING AT, WEST HILL GOVERNMENT GUEST HOUSE ROAD
            KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.

        3. ILLATHUKANDY NAKULAN, AGED 54 YEARS
            S/O.SANKARANKUTTY, RESIDING AT SREECHARSHAM
            KUNDUPARAMBA, AT EDAKKADU AMSOM
            PUTHIYANGADI DESOM OF KOZHIKODE TALUK.

            BY ADV. SRI.JACOB ABRAHAM

RESPONDENT(S)/RESPONDENTS AND PLAINTIFF, D1 AND D5 TO :
--------------------------------------------------------------------------------------------------------------

        1. ILLATHUKANDY RAJAGOPALAN, AGED 49 YEARS
            S/O.SANKARANKUTTY, K.S.E.B. ENGINEER
            KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.

        2. ILLATHUKANDY VIJAYAN, AGED 63 YEARS
            S/O.SANKARANKUTTY, L.I.C. ASSISTANT
            RESIDING AT SANDYA, KARUVASERI
            KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.

        3. ILLATHUKANDY PADMINI, AGED 56 YEARS
            D/O.SANKARANKUTTY, RESIDING AT
            KOYILOTH ERACHANKANDY PARAMBA
            EDAKKADU AMSOM PUTHIYANGADI DESOM, KOZHIKODE TALUK

        4. ILLATHUKANDY LEELA
            D/O.SANKARANKUTTY, AGED 60 YEARS, RESIDING AT ANOLA
            KACHERI AMSOM AND DESOM, KOZHIKODE.

RFA No. 284/2008


     5. ILLATHUKANDY SEETHALAKSHMI
        AGED 50 YEARS, D/O.SANKARANKUTTY, SIMI
        P.O.KARUVISSERRY, NEAR KAKKUZHIPALAM
        KACHERI AMSOM AND DESOM, KOZHIKODE.

     6. ILLATHUKANDY SHAJU, AGED 30 YEARS
        S/O.ILLATHUKANDY VIJAYAN, AGED 63 YEARS
        S/O.SANKARANKUTTY, L.I.C. ASSISTANT
        RESIDING AT SANDYA, KARUVASERI
        KACHERI AMSOM AND DESOM, KOZHIKODE.

     7. ILLATHUKANDY BIJU, AGED 22 YEARS
        S/O.ILLATHUKANDY VIJAYAN, AGED 63 YEARS
        L.I.C. ASSISTANT, RESIDING AT SANDYA, KARUVASERI
        KACHERI AMSOM AND DESOM, KOZHIKODE.

     8. ILLATHUKANDY SHANOJ, AGED 24 YEARS
        S/O.ILLATHUKANDY VIJAYAN, AGED 63 YEARS
        L.I.C. ASSISTANT, RESIDING AT SANDYA, KARUVASERI
        KACHERI AMSOM AND DESOM, KOZHIKODE.

     9. ILLATHUKANDY MANOJ, AGED 22 YEARS
        S/O.ILLATHUKANDY NITHYANANDAN, NO.1/248 A
        KACHERI AMSOM AND DESOM, KOZHIKODE TALUK.


        THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
02-06-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:



                         B.KEMAL PASHA, J.
           ................................................................
                         R.F.A. No. 284 of 2008
           ...............................................................
                Dated this the 2nd day of June, 2014

                                 O R D E R

C.M.Appl. 862 of 2008 stands dismissed. Delay has not been condoned. Therefore, this R.F.A. is dismissed as time barred. There is no order as to costs.

Sd/- B. KEMAL PASHA, JUDGE ul/-

[True copy] P.S. to Judge