Kerala High Court
Illathukandy Bhaskaran vs Illathukandy Rajagopalan on 31 March, 2004
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE B.KEMAL PASHA
MONDAY,THE 2ND DAY OF JUNE 2014/12TH JYAISHTA, 1936
RFA.No. 284 of 2008 ( )
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AGAINST THE ORDER/JUDGMENT IN OS 750/1994 of III ADDL.SUB COURT,
KOZHIKODE DATED 31-03-2004
APPELLANT(S)/PETITIONERS AND DEFENDANTS 2 TO 4:
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1. ILLATHUKANDY BHASKARAN, AGED 60 YEARS
S/O.SANKARANKUTTY, RESIDING AT ILLATHUKANDY PARAMBA
KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.
2. ILLATHUKANDY NITHYANANDAN
AGED 57 YEARS, S/O.SANKARANKUTTY, ENGINEER
RESIDING AT, WEST HILL GOVERNMENT GUEST HOUSE ROAD
KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.
3. ILLATHUKANDY NAKULAN, AGED 54 YEARS
S/O.SANKARANKUTTY, RESIDING AT SREECHARSHAM
KUNDUPARAMBA, AT EDAKKADU AMSOM
PUTHIYANGADI DESOM OF KOZHIKODE TALUK.
BY ADV. SRI.JACOB ABRAHAM
RESPONDENT(S)/RESPONDENTS AND PLAINTIFF, D1 AND D5 TO :
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1. ILLATHUKANDY RAJAGOPALAN, AGED 49 YEARS
S/O.SANKARANKUTTY, K.S.E.B. ENGINEER
KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.
2. ILLATHUKANDY VIJAYAN, AGED 63 YEARS
S/O.SANKARANKUTTY, L.I.C. ASSISTANT
RESIDING AT SANDYA, KARUVASERI
KACHERI AMSOM AND DESOM OF KOZHIKODE TALUK.
3. ILLATHUKANDY PADMINI, AGED 56 YEARS
D/O.SANKARANKUTTY, RESIDING AT
KOYILOTH ERACHANKANDY PARAMBA
EDAKKADU AMSOM PUTHIYANGADI DESOM, KOZHIKODE TALUK
4. ILLATHUKANDY LEELA
D/O.SANKARANKUTTY, AGED 60 YEARS, RESIDING AT ANOLA
KACHERI AMSOM AND DESOM, KOZHIKODE.
RFA No. 284/2008
5. ILLATHUKANDY SEETHALAKSHMI
AGED 50 YEARS, D/O.SANKARANKUTTY, SIMI
P.O.KARUVISSERRY, NEAR KAKKUZHIPALAM
KACHERI AMSOM AND DESOM, KOZHIKODE.
6. ILLATHUKANDY SHAJU, AGED 30 YEARS
S/O.ILLATHUKANDY VIJAYAN, AGED 63 YEARS
S/O.SANKARANKUTTY, L.I.C. ASSISTANT
RESIDING AT SANDYA, KARUVASERI
KACHERI AMSOM AND DESOM, KOZHIKODE.
7. ILLATHUKANDY BIJU, AGED 22 YEARS
S/O.ILLATHUKANDY VIJAYAN, AGED 63 YEARS
L.I.C. ASSISTANT, RESIDING AT SANDYA, KARUVASERI
KACHERI AMSOM AND DESOM, KOZHIKODE.
8. ILLATHUKANDY SHANOJ, AGED 24 YEARS
S/O.ILLATHUKANDY VIJAYAN, AGED 63 YEARS
L.I.C. ASSISTANT, RESIDING AT SANDYA, KARUVASERI
KACHERI AMSOM AND DESOM, KOZHIKODE.
9. ILLATHUKANDY MANOJ, AGED 22 YEARS
S/O.ILLATHUKANDY NITHYANANDAN, NO.1/248 A
KACHERI AMSOM AND DESOM, KOZHIKODE TALUK.
THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD ON
02-06-2014, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
B.KEMAL PASHA, J.
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R.F.A. No. 284 of 2008
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Dated this the 2nd day of June, 2014
O R D E R
C.M.Appl. 862 of 2008 stands dismissed. Delay has not been condoned. Therefore, this R.F.A. is dismissed as time barred. There is no order as to costs.
Sd/- B. KEMAL PASHA, JUDGE ul/-
[True copy] P.S. to Judge