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State of Chattisgarh - Section

Section 13 in The Chhattisgarh Panchayat Nirvachan Niyam, 1995

13. Inspection and issue of certified copies.

(1)Every member of the public shall have the right to inspect the voters' list referred to in sub-rule (4) of rule 12 on payment of a fee of two rupees and certified copies of the same may be issued by the Registration Officer to an applicant on payment of the same fees as are prescribed for copies of revenue records.