Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79] [Entire Act] State of Rajasthan - Subsection Section 79(2) in The Nathdwara Temple Rules, 1973 (2)An employee under suspension will be entitled to subsistence allowance at such rate as the appointing authority may direct but not exceeding ¼ the pay of such employee together with proportionate dearness allowance.
