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Allahabad High Court

State Of U.P.& Others vs Mohd.Mansoor Ali Khan on 19 August, 2016

Author: Surya Prakash Kesarwani

Bench: Surya Prakash Kesarwani





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 25
 

 
Case :- FIRST APPEAL No. - 289 of 2006
 

 
Appellant :- State Of U.P.& Others
 
Respondent :- Mohd.Mansoor Ali Khan
 
Counsel for Appellant :- P.Gaur
 

 
Hon'ble Surya Prakash Kesarwani,J.
 

This appeal has been filed as defective appeal in the year 1996.

Valuation of this appeal is Rs.25,562.50.

Connect with First Appeal No.29 of 2014.

List on the 01.09.2016 .

Order Date :- 19.8.2016 Pr/-