Delhi High Court - Orders
Sharad Mehra vs Sanjay Mehra And Ors on 6 September, 2022
Author: Neena Bansal Krishna
Bench: Neena Bansal Krishna
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P.(I) (COMM.) 261/2022, I.A.14480/2022
SHARAD MEHRA
..... Petitioner
Through: Mr. Parag Tripathi Sr. Advocate, Mr.
Jayant Mehta Sr. Advocate along with
Mr. Nikhil Singhvi, Mr. Shikhar
Kishore, Mr. Amrit Singh, Mr. L.
Badri Narayan, Mr. Aditya
Bhattacharya, Ms. Vindhya S. Mani,
Mr. Kunal Arora, Mr. Archit Gupta,
Mr. Ashim Sood, Mr. Mayank
Pandey, Mr. Velpula Audityaa and
Mr. Gopal Machiraju, Advocates.
versus
SANJAY MEHRA AND ORS.
..... Respondent
Through: Mr. Rajiv Nayyar, Sr. Advocate, Mr.
Akhil Sibal, Sr. Advocate along with
Ms. Manisha Chaudhary, Mr. Naveen
Dahiya, Ms. Manisha Sharma, Mr.
Shravan Chandrashekhar, Ms. Sanya
and Ms. Manjira, Advocates.
CORAM:
HON'BLE MS. JUSTICE NEENA BANSAL KRISHNA
ORDER
% 06.09.2022
1. Notice of the petition under Section 9 of the Arbitration & Conciliation Act, 1996, issued.
2. Notice accepted on behalf of the respondents.
Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:08.09.2022 13:44:223. Reply be filed within one week.
4. List this matter for arguments on 15th September, 2022.
NEENA BANSAL KRISHNA, J SEPTEMBER 6, 2022 va Signature Not Verified Digitally Signed By:PRIYANKA ANEJA Signing Date:08.09.2022 13:44:22