Allahabad High Court
Commissioner Of Income Tax-I Lucknow vs M/S Lucknow Development Authority ... on 2 February, 2010
Author: Devi Prasad Singh
Bench: Devi Prasad Singh
Court No. - 27 Case :- INCOME TAX APPEAL No. - 149 of 2009 Petitioner :- Commissioner Of Income Tax-I Lucknow Respondent :- M/S Lucknow Development Authority Gomti Nagar Lucknow Petitioner Counsel :- D.D.Chopra Respondent Counsel :- Amit Shukla,S.K. Garg Hon'ble Devi Prasad Singh,J.
Hon'ble S.C. Chaurasia J. Mr. D.D. Chopra is reported to be out of station. List in the next week. Order Date :- 2.2.2010 kkb/