Madhya Pradesh High Court
Sobran Singh Yadav vs The State Of Madhya Pradesh on 29 July, 2022
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR CRA No. 2053 of 2019 (SOBRAN SINGH YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 29-07-2022 List this case alongwith CRA No.902/2016.
(ROHIT ARYA) (G.S. AHLUWALIA)
JUDGE JUDGE
Pj'S/-
PRINCEE BARAIYA
2022.07.29 18:02:50
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