Supreme Court - Daily Orders
Neelam Devi vs U.O.I on 31 March, 2014
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ITEM NO.38 COURT NO.11 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil) No(s).6469/2014
(From the judgement and order dated 06/11/2013 in CMWP No.63471/2011 of
The HIGH COURT OF JUDICATURE AT ALLAHABAD)
NEELAM DEVI Petitioner(s)
VERSUS
U.O.I & ORS Respondent(s)
(With appln(s) for exemption from filing O.T. and prayer for interim
relief)
Date: 31/03/2014 This Petition was called on for hearing today.
CORAM : HON’BLE MRS. JUSTICE RANJANA PRAKASH DESAI
HON’BLE MR. JUSTICE MADAN B. LOKUR
For Petitioner(s) Mr. Ashwani Kumar,Adv.
Mrs. Mona K. Rajvanshi,Adv.
For Respondent(s) Ms. Sharmila Upadhyay,Adv.
UPON hearing counsel the Court made the following
O R D E R
The special leave petition is dismissed.
[Gulshan Kumar Arora] [Indu Pokhriyal]
Court Master Court Master