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[Cites 0, Cited by 0] [Section 6(6)] [Section 6] [Entire Act]

State of Madhya Pradesh - Subsection

Section 6(6)(6) in Madhya Pradesh Electricity Grid Code (Revision-II), 2019

6.1.1All Users shall endeavour to operate their respective power system and generating stations in synchronism with each other at all times, such that the whole State Transmission System operates as synchronised system as integrated part of Western Regional Grid. STU shall endeavour to operate the inter state links so that inter state transfer of power can be achieved smoothly when required. Security of the power system and safety of power equipment shall enjoy priority over economically optimal operations.