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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(1)(iii) in U.P. Primary Agricultural Co-Operative Credit Societies Centralised Service Rules, 1976

(iii)To make arrangements for recruitment and training of the members of the Centralised Service and to prescribe the syllabi for such training with the approval of the Authority;