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[Cites 0, Cited by 0] [Section 23(3)] [Section 23] [Entire Act]

State of Himachal Pradesh - Subsection

Section 23(3)(a) in The Sardar Vallabhbhai Patel Cluster University, Mandi, Himachal Pradesh (Establishment and Regulation) Act, 2018

(a)to provide general superintendence and directions and to control functioning of the Cluster University by using all such powers as are provided by this Act, Statutes, Ordinances, Regulations or rules made thereunder;