Section 15 in Customs (Assistance in Value Declaration of Identified Imported Goods) Rules, 2023
15. Digital Record Keeping.-
With effect from such date as may be specified by the Board in this behalf, the processes specified in rule 6, rule 7, rule 8, rule 9 and rule 12 shall be enabled and processed on an electronic application, set up and maintained by the Directorate General of Valuation.[F. No. 466/32/2022-Cus V]HARISH KUMAR, Under Secy.Uploaded by Dte. of Printing at Government of India Press, Ring Road, Mayapuri, New Delhi-110064and Published by the Controller of Publications, Delhi-110054. ALOK KUMARDigitally signed by ALOK KUMARDate: 2023.01.11 19:55:28+05'30'
