Madhya Pradesh High Court
Dr. Smt. Aruna Ujjainkar vs The State Of Madhya Pradesh on 10 February, 2016
WP-16478-2015
(DR. SMT. ARUNA UJJAINKAR Vs THE STATE OF MADHYA PRADESH)
10-02-2016
Parties through their respective counsel. Mr. Sourabh Singh Thakur, learned counsel for petitioner, prays for and is granted four weeks' time to comply with the order dated 15.10.2015, failing which the writ petition shall stand dismissed without further reference to the Bench.
(ALOK ARADHE) JUDGE