Himachal Pradesh High Court
Smt. Lata Devi vs . Santosh Kumar on 17 May, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
Smt. Lata Devi vs. Santosh Kumar FAO(FC) No. 28 of 2021 .
17.05.2022 Present: Mr. Sudhir Thakur, Senior Advocate with Mr. Karun Negi, Advocate, for the appellant.
Mr. Naresh K. Sharma, Advocate, for the respondent.
FAO(FC) No. 28 of 2021 The parties are not interested to negotiate.
Admit.
CMP No. 14934 of 2021 Since the parties are not ready to settle the matter, this application has been rendered infructuous and is disposed of as such.
CMP No. 1507 of 2022 As prayed for, reply be filed within four weeks.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 17th May, 2022 (himani/raman) ::: Downloaded on - 17/05/2022 20:13:40 :::CIS