Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 81] [Entire Act]

State of Bihar - Subsection

Section 81(i) in Bihar Financial Rules, 1950

(i)the present cost, either of the Section or Sections affected, or of the total establishment as the circumstances of the case may indicate to be necessary;