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[Cites 0, Cited by 0] [Section 25] [Entire Act]

State of Uttarakhand - Subsection

Section 25(3) in Kumaun and Uttarakhand Zamindari Abolition and Land Reforms Act, 1960

(3)The compensation shall be paid to the hissedar whose name is entered in the final compensation statement and where the hissedar dies before it is paid to him, it shall be paid to his legal representatives as determined by one Compensation Officer in the manner prescribed.