Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(b) in The Orissa District Planning Committees Rules, 2000

(b)Sitting Fee :- Non-official members not receiving travelling allowance for attending meetings of the Committee will be paid sitting fee of an amount equivalent to the rate of Daily Allowances as admissible on tour.