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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(o) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(o)Expenditure on travelling of teachers in attending conferences and seminars conducted by the Government or Department connected with educational matters and for educationists called for selection etc. Provided the same has not been paid by the authority calling the teachers or arranging the conference of seminar, and on journeys.