Section 14(3) in Rajasthan Agricultural Credit Operations (Removal of Difficulties) Act, 1974
(3)if the bank has to lease out any land acquired by it under sub-section (1) pending sale thereof as indicated in sub-section (2), the period of lease shall not exceed one year at a time and the leases shall not acquire any interest in that property notwithstanding any provisions to the contrary in any other law for the time being in force.
