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[Cites 0, Cited by 0] [Section 194] [Entire Act]

State of Punjab - Subsection

Section 194(1) in Punjab Jail Manual, 1996

(1)No subordinate officer shall, at any time, without the permission if such officer is subordinate to the Deputy Superintendent, of the Deputy Superintendent, and, in any other case, of the Superintendent, be absent from the jail premises, whether by day or night.