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[Cites 0, Cited by 0] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(5) in U.P. Urban Planning and Development Act, 1973

(5)The provisions of this section shall be in addition to, and not in or derogation of, any other provision relating to demolition of buildings of contained in any other law for the time being In force.[***] [Omitted by UP Act No. 13 of 1975]