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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Telangana - Subsection

Section 6(2) in Telangana Sugarcane (Regulation of Supply and Purchase) Act, 1961

(2)[ The Government may, by rules made in this behalf, provide for the conduct of a joint meeting of all or any of the councils in a district and for the procedure to be followed thereat.] [Substituted by Act No.25 of 1976.]