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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(2) in United Provinces Medical Act, 1917

(2)Provided that upon the expiry Of five years from the commencement of this Act, two members instead of one shall be elected by the medical graduates of the [Universities of Allahabad and Lucknow] [Substituted for 'Allahabad University' by section 2 (3) of U. P. Act V of 1922.] and thereafter the said Council shall consist of [fifteen] [Substituted for 'fourteen' of U. P. Act V of 1922.] members instead of [fourteen] [Substituted for 'thirteen' of U. P. Act V of 1922.].