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[Cites 0, Cited by 0] [Section 175(1)] [Section 175] [Entire Act]

State of West Bengal - Subsection

Section 175(1)(i) in Siliguri Municipal Corporation Act, 1990

(i)where, if the area be one covered with sewerage system, all existing service privies shall be converted into sanitary toilets with necessary connection with the sewerage system, and