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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Telecom Regulatory Authority Of India - Subsection

Section 28(3) in Telecom Commercial Communications Customer Preference Regulations, 2018

(3)The Authority may impose no financial disincentive or a lower amount of financial disincentive than the amount payable as per the provisions in sub-regulations (2)(a) and 2(b) where it finds merit in the reasons furnished by the access provider.