Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Karnataka - Subsection Section 9(5) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004 (5)The Board shall communicate to the State Government through the Vice Chancellor such action, if any, as it has taken or proposes to take.
