Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 57 in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 57. Returns. Every Board shall furnish from time to time to the Central Government and to the State Government such returns as they may require.
