Himachal Pradesh High Court
Village Doh vs Sandeep Kumar on 29 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA
ON THE 29th DAY OF AUGUST, 2022.
BEFORE
HON'BLE MR. JUSTICE SATYEN VAIDYA
.
CIVIL ORIGINAL PETITION CONTEMPT No. 256 OF 2020
Between:-
DESH RAJ SON OF SH. JANI RAM
VILLAGE DOH, PO BUDHWAR TEHSIL
BANGANA DISTT. UNA HP (RETIRED AS
CONDUCTOR FROM NALAGARH).
....PETITIONER.
(BY MR. ASHOK KUMAR, ADVOCATE)
AND
1. SANDEEP KUMAR, MANAGING
DIRECTOR, HRTC OLD BUS STAND
SHIMLA, H.P.
2. ASHOK CHAUCHAN, FINANCIAL
ADVISOR-CUM-CHIEF ACCOUNTANT
OFFICER, HIMACHAL PRADESH ROAD
TRANSPORT CORPORATION HEAD OFFICE
OLD BUS STAND, SHIMLA.
....RESPONDENTS.
(BY MR. AJAY KUMAR CHAUHAN,
ADVOCATE)
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...2...
This petition coming on for admission after
.
notice this day, the Court passed the following:-
ORDER
Learned counsel for the respondents states that the order passed by this Court has been fully complied with. Learned counsel for the petitioner does not dispute the factual position.
r In view of this, no further orders are required to be passed. The petition is accordingly disposed of.
(Satyen Vaidya) Judge 29th August, 2022.
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