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Himachal Pradesh High Court

Village Doh vs Sandeep Kumar on 29 August, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

    IN THE HIGH COURT OF HIMACHAL PRADESH SHIMLA
             ON THE 29th DAY OF AUGUST, 2022.
                        BEFORE
           HON'BLE MR. JUSTICE SATYEN VAIDYA




                                                   .

     CIVIL ORIGINAL PETITION CONTEMPT No. 256 OF 2020





     Between:-


     DESH RAJ SON OF SH. JANI RAM




     VILLAGE DOH, PO BUDHWAR TEHSIL
     BANGANA DISTT. UNA HP (RETIRED AS
     CONDUCTOR FROM NALAGARH).

                                         ....PETITIONER.

     (BY MR. ASHOK KUMAR, ADVOCATE)


     AND



     1. SANDEEP      KUMAR,        MANAGING




        DIRECTOR, HRTC OLD       BUS STAND
        SHIMLA, H.P.





     2. ASHOK      CHAUCHAN,     FINANCIAL
        ADVISOR-CUM-CHIEF      ACCOUNTANT





        OFFICER, HIMACHAL PRADESH ROAD
        TRANSPORT CORPORATION HEAD OFFICE
        OLD BUS STAND, SHIMLA.
                                 ....RESPONDENTS.

     (BY MR. AJAY   KUMAR   CHAUHAN,
     ADVOCATE)




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                                ...2...


              This petition coming on for admission after




                                                       .
    notice this day, the Court passed the following:-





                         ORDER

Learned counsel for the respondents states that the order passed by this Court has been fully complied with. Learned counsel for the petitioner does not dispute the factual position.

r In view of this, no further orders are required to be passed. The petition is accordingly disposed of.

(Satyen Vaidya) Judge 29th August, 2022.

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