Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(ii) in Rules Issued Under Sections 36 and 39 of the Chennai City Police Act, 1888 (ii)require such extractors or other artificial means of ventilation to be provided in addition to the windows required under the said clause.
