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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Rajasthan - Subsection

Section 29(1) in The Rajasthan Excise Rules, 1956

(1)Indian made rectified spirit may be imported free of duty or at the reduced rate of duty by chemists or druggists holding a license and educational institutions, charitable hospitals. Government hospitals and similar institutions, if so authorised by the notification under section 28.