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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Tamilnadu - Subsection

Section 8(2) in Tamil Nadu Town Panchayat Establishment (Punishment and Appeal) Rules, 1988

(2)If the order passed under sub-rule (1) imposes a punishment where the executive authority of a town panchayat had not imposed a punishment or if the order enhances the punishment imposed by such authority, an appeal shall lie to the Director of Town Panchayat, Madras against an order passed by the District Town Panchayat Officer.