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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(1)(xi) in The Maharaja Sayajirao University of Baroda Act, 1949

(xi)to make arrangements for the maintenance of the University Battalions in the National Cadet Corps or similar Training Corps, Students' Unions, University or Athletic Clubs, Employment Bureau, Publication Board, and Students' Advisory Bureau for foreign studies;