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[Cites 0, Cited by 0] [Section 82(1)] [Section 82] [Entire Act]

State of Odisha - Subsection

Section 82(1)(ii) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(ii)Vibration - The industry as far as possible, shall not produce any vibration which could be dangerous to the structure in which it is located as well as to the adjacent structures.