Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] Union of India - Subsection Section 25(4) in The Central Administrative Tribunal (Procedure) Rules, 1987 (4)A register of all the clerks registered under sub-rule (2) shall be maintained in the office of the Registrar of each Bench.
