Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 73] [Entire Act]

State of Tamilnadu - Subsection

Section 73(ii) in Bye-Laws of the Tamil Nadu Medical Council

(ii)whether the facts established afford sufficient ground for taking action; and