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[Cites 0, Cited by 0] [Section 98] [Entire Act]

State of Mizoram - Subsection

Section 98(4) in Mizoram (Land Revenue) Act, 2013

(4)No officer required under any law for the time being in force relating to registration of documents or to the recording of any right in or over land shall register any documents or record any right relating to any transfer of land which is contrary to sub-section (1) and (2) of this section.