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Allahabad High Court

Amir Ahmad Director Selection Grade ... vs Union Of India Thru Secy. Mines And Ors. on 19 May, 2023

Author: Devendra Kumar Upadhyaya

Bench: Devendra Kumar Upadhyaya





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Neutral Citation No. - 2023:AHC-LKO:35321-DB
 
Court No. - 1
 

 
Case :- WRIT - A No. - 2001442 of 2009
 

 
Petitioner :- Amir Ahmad Director Selection Grade Retd. G.S.I.
 
Respondent :- Union Of India Thru Secy. Mines And Ors.
 
Counsel for Petitioner :- In Person
 
Counsel for Respondent :- A.S.G.,Dr. Ashok Nigam,Zahir Ahmad Khan
 

 
Hon'ble Devendra Kumar Upadhyaya,J.
 

Hon'ble Om Prakash Shukla,J.

List has been revised. No one respond on behalf of petitioner; neither there is any prayer for adjournment.

Accordingly, the petition is dismissed for non prosecution.

Order Date :- 19.5.2023 Shubhankar