Allahabad High Court
Amir Ahmad Director Selection Grade ... vs Union Of India Thru Secy. Mines And Ors. on 19 May, 2023
Author: Devendra Kumar Upadhyaya
Bench: Devendra Kumar Upadhyaya
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Neutral Citation No. - 2023:AHC-LKO:35321-DB Court No. - 1 Case :- WRIT - A No. - 2001442 of 2009 Petitioner :- Amir Ahmad Director Selection Grade Retd. G.S.I. Respondent :- Union Of India Thru Secy. Mines And Ors. Counsel for Petitioner :- In Person Counsel for Respondent :- A.S.G.,Dr. Ashok Nigam,Zahir Ahmad Khan Hon'ble Devendra Kumar Upadhyaya,J.
Hon'ble Om Prakash Shukla,J.
List has been revised. No one respond on behalf of petitioner; neither there is any prayer for adjournment.
Accordingly, the petition is dismissed for non prosecution.
Order Date :- 19.5.2023 Shubhankar