(c)[***] [Clauses (c) and (d) of section 186 were omitted by Tamil Nadu Panchayats (Fourth Amendment) Act, 1999 (Tamil Nadu Act 30 ofl999): Before omission it was as below: '(c) the Local Cess Surcharge Matching Grant paid by the Government under section 180; (d) the Local Roads Grant paid by the Government under section 182;']
