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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of Sikkim - Subsection

Section 52(4) in Sikkim Panchayat Act, 1993

(4)A Zilla Panchayat constituted upon the dissolution of a Zilla Panchayat before the expiration of its durations shall continue only for the remainder of the period for which the dissolved Zilla Panchayat would have continued under sub-section (1) had it not been so dissolved.